Section 9 in The Government savings Banks Act, 1873

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British India - Section

Section 9 in The Government savings Banks Act, 1873

9. Act not to apply to deposits belonging to estates of European soldiers or deserters.—[Rep. by the Government Savings Banks (Amendment) Act, 1959 (45 of 1959), sec. 7 (w.e.f. 18-9-1959).]