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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Himachal Pradesh - Subsection

Section 25(2)(v) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(v)the State Government is satisfied that granting or renewal of license to the applicant is not going to promote the interest of the producers; and