Supreme Court - Daily Orders
K.C. Padmakshy (Died) Thr. Lrs. . vs State Of Kerala . on 27 August, 2019
Bench: A.M. Khanwilkar, Dinesh Maheshwari
ITEM NO.19 COURT NO.8 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 13118/2013
(Arising out of impugned final judgment and order dated 19-10-2012
in MFA No. 162/2011 passed by the High Court Of Kerala At
Ernakulam)
K.C. PADMAKSHY (DEAD) THR. LRS. Petitioner(s)
VERSUS
STATE OF KERALA & ANR. Respondent(s)
Date : 27-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s) Mr. Thomas P. Joseph, Sr. Adv.
Mr. Sudarsh Menon, AOR
Mr. S.behra, Adv.
Mr. Ram Gupta, Adv.
For Respondent(s) Mr. Pallav Shishodia, Sr. Adv.
Mr. G. Prakash, AOR
Mr. Jishnu M.L., Adv.
Ms. Priyanka Prakash, Adv.
Ms. Beena Prakash, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard counsel for the parties. We decline to interfere in this special leave petition. The Special Leave Petition is accordingly dismissed.
In view of the above, pending application(s), if any, shall stand disposed of.
Signature Not Verified Digitally signed by (NEETU KHAJURIA) (VIDYA NEGI) CHARANJEET KAUR Date: 2019.08.29 17:28:51 IST COURT MASTER COURT MASTER Reason: