Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 38 in Rajasthan Habitual Offenders Rules, 1955 38. Permanent pass for residing outside the [corrective settlement] [Added by ibid] - A permanent pass for residing outside [corrective settlement] [Added by ibid] may be granted as a reward under rule 42.
