Rajasthan High Court - Jaipur
Namo Narayan Meena vs Union Of India And Ors on 5 July, 2018
Author: K.S. Jhaveri
Bench: K.S. Jhaveri
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writs No. 21110/2017
Namo Narayan Meena
----Petitioner
Versus
Union Of India And Ors
----Respondents
For Petitioner(s) : None Present For Respondent(s) : Mr. R. D. Rastogi, ASG with Mr. Ashish Kumar HON'BLE MR. JUSTICE K.S. JHAVERI HON'BLE MR. JUSTICE VIJAY KUMAR VYAS Order 05/07/2018 Mr. R. D. Rastogi, ASG appears for all the respondents.
Hence, service is complete.
List on 26th July, 2018.
(VIJAY KUMAR VYAS),J (K. S. JHAVERI),J B.M.G/Gourav/44 Powered by TCPDF (www.tcpdf.org)