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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(6) in The Gujarat Special Economic Zone Act, 2004

(6)Registration of marriages and births and deaths under the provisions of the Bombay Registration of Marriages Act, 1953 (Bombay V of 1954), and the Registration of Births and Deaths Act, 1969 (18 of 1969).]