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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Manipur - Subsection

Section 81(6) in The Manipur Co-operative Societies Act, 1976

(6)If it appears to the Registrar, on an application by a society or otherwise, that it is necessary or expedient to re-audit any account of the society, the Registrar may order provide for such re-audit and the provisions of this Act application to audit of accounts of the society shall apply to such re-audit.