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[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Haryana - Subsection

Section 15(5)(c) in Haryana Urban (Control of Rent and Eviction) Act, 1973

(c)in the case of death of such landlord after such commencement and the date of his retirement or discharge, within one year of the date of such retirement or discharge;