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State of Sikkim - Section

Section 3 in Sikkim Ministers, Speaker, Deputy Speaker and Members of the Legislative Assembly (Salaries and Allowances) Act, 1977

3. Salaries and Allowances.

- i. There shall be paid to the Chief Minister, the Minister, the Minister of State, the Deputy Minister, the Speaker and the Deputy Speaker such monthly salaries as specified in the Schedule.ii. There shall be paid to the Chief Minister, the Minister and the Speaker and the Deputy Speaker such monthly sumptuary allowances as specified in the Schedule.iii. There shall be paid to every member of the Assembly-a. a salary at the rate of four thousand rupees per month;b. a consolidated allowance at the rate of fifteen hundred rupees per month for his travelling and other expenses necessary for attending the meetings of the Assembly; andc. a constituency allowance of two thousand rupees per month.