Bombay High Court
Sulzer Pumps India Private Limited And ... vs Maheshwar Dinkar Kocharekar And Ors on 4 July, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-15
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 5517 OF 2023
Sulzer Pumps India Private Limited And Anr ....PETITIONER
V/S
Maheshwar Dinkar Kocharekar And Ors ....RESPONDENT
Mr. Pradnyat Chabukswar a/w Ms. Shweta R. Rathod i/by ELIXIR LEGAL SERVICES for Petitioner Ms. Jane Cox i/by THOMBARE GHANASHYAMRAGHUNAT for Respondent CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 4th July, 2023 P.C. :
At the request of learned counsel for the Petitioner , stand over to 22/08/2023 .
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