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Bombay High Court

Sulzer Pumps India Private Limited And ... vs Maheshwar Dinkar Kocharekar And Ors on 4 July, 2023

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                                               Board Sr.No.:-15

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5517 OF 2023

 Sulzer Pumps India Private Limited And Anr ....PETITIONER
            V/S
 Maheshwar Dinkar Kocharekar And Ors       ....RESPONDENT

Mr. Pradnyat Chabukswar a/w Ms. Shweta R. Rathod i/by ELIXIR LEGAL SERVICES for Petitioner Ms. Jane Cox i/by THOMBARE GHANASHYAMRAGHUNAT for Respondent CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 4th July, 2023 P.C. :

At the request of learned counsel for the Petitioner , stand over to 22/08/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 04/07/2023 ::: Downloaded on - 05/07/2023 19:53:22 :::