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[Cites 0, Cited by 0] [Section 359(1)] [Section 359] [Entire Act]

State of Karnataka - Subsection

Section 359(1)(c) in Karnataka Municipal Corporations Act, 1976

(c)at any time by day or night if he has reason to believe that any offence is being committed against sections 354, 355, 356, 357 or 358.