Himachal Pradesh High Court
Rajat Aukta vs . State Of Hp on 12 May, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Rajat Aukta Vs. State of HP Cr.MP(M) No.972 of 2023 .
12.05.2023 Present: Mr. Mohar Singh, Advocate, for the petitioner.
Mr. Varun Chandel & Mr. Pranay Pratap Singh, Additional Advocates General with Mr. Sidharth Jalta, Deputy Advocate General, for the respondent/State.
ASI Jagdish Chand, Police Station Jubbal, District Shimla, HP, present in person alongwith record.
Status report stands filed.
Learned counsel for the petitioner prays for an adjournment to go through the status report.
As prayed for, list during next week.
( Sushil Kukreja )
May 12, 2023 Judge
(VH)
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