Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(11) in The Sick Industrial Companies (Special Provisions) Act, 1985

(11)Where the whole of the undertaking of the sick industrial company is sold under a sanctioned scheme, the Board may distribute the sale proceeds to the parties entitled thereto in accordance with the provisions of section 529-A and other provisions of the Companies Act, 1956 (1 of 1956).