Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 11 in The Patents (Amendment) Act, 2002 11. Amendment of section 13.- In section 13 of the principal Act, in sub- section (2), the words" as the Controller may direct" shall be omitted.
