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[Cites 0, Cited by 0] [Section 65(5)] [Section 65] [Entire Act]

State of Maharashtra - Subsection

Section 65(5)(c) in Maharashtra Factories Rules, 1963

(c)
(i)No sizing cylinder shall be subjected to work at a pressure greater than the maximum safe working pressure recommended by the makers of such cylinder at the time when such cylinder was first put to use in a factory.
(ii)No sizing cylinder which has been in use for more than five years shall be subjected to work at a pressure greater than the lowest of the most safe working pressure calculated in accordance with the following three methods, namely:-