Section 21 in The U.P. State Electricity Board Services of Engineers Regulations, 1970
21. Confirmation.
- A probationer shall be confirmed in his appointment after the completion of the period of his probation or the extended period of probation, as the case may be, if-(a)he has passed the departmental examination prescribed by the Board from time to time;(b)his integrity has been consistently certified; and(c)he is found fit, in all other respects, for confirmation by the Board.
