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NCT Delhi - Section

Section 3 in The Delhi Prohibition of Smoking and Non-Smokers Health Protection Act, 1996

3. Declaration no-smoking places of public work or use.

- As soon as may be after the commencement of this Act and thereafter from time to time, the Government may, by notification in the Official Gazette, declare any place of public work or use in the Delhi to be no-smoking place for the purpose of this Act.