Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of West Bengal - Subsection Section 64(3) in West Bengal Municipal (Employees' Service) Rules, 2010 (3)Subject to the provisions of rules 55.58 and sub-rule (1), the maximum earned leave that may be granted at a time shall be 120 days.
