Section 5(1)(b) in The Rajasthan Lokayukta and Up-Lokayuktas Act, 1973

[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

(b)the Lokayukta or an Up-Lokayukta may, by writing under his hand addressed to tire Governor, resign his office:

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