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State of Uttar Pradesh - Section

Section 343 in Uttar Pradesh Municipal Corporation Act, 1959

343. Types of Improvement Schemes.

- For the purposes of effecting improvement in the City, an improvement scheme may be of one of the following types, or may combine any two or more of such types or special features thereof, that is to say -
(a)a Samanya Vikas Yojana (General Improvement Scheme);
(b)a Basti Sudhar Yojana (Slum Clearance and Re-building Scheme);
(c)a Grih Punarnirman Yojana (Re-housing Scheme)
(d)a Sarak Yojana (Street Scheme);
(e)a Bhavi Sarak Yojana (Deferred Street Scheme);
(f)a Grih Sthan Yojana (Housing Accommodation Scheme); and
(g)a Nagar Prasar Yojana (City Expansion Scheme).