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Madhya Pradesh High Court

Anil Kumar Sharma vs General Manager on 27 February, 2023

Author: Anand Pathak

Bench: Anand Pathak

IN THE HIGH COURT OF MADHYA PRADESH AT J A B A L P U R 27.02.2023 Due to paucity of time, the matters listed today in following Serial Nos. at Court Room No.18 are adjourned as under:-

Serial Numbers Next Date of listing 42-46 After one week 69-107, 109-120, 122-124, 126- After two weeks 137, 148-151, 153-173 and 178 Interim order, if any, passed earlier shall continue till next date of listing.
Copy of this order be retained in each of the aforesaid matters.
(ANAND PATHAK) JUDGE a Digitally signed by ASHISH DATTA Date: 2023.02.28 15:35:25 +05'30'