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[Cites 0, Cited by 0] [Section 176(2)] [Section 176] [Entire Act]

State of Rajasthan - Subsection

Section 176(2)(b) in The Rajasthan District Boards Act, 1954

(b)generally for the guidance of a Board or any Committee of a Board or a Joint Committee or any Government officer in any matter connected with the carrying out of the provisions of this Act.