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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Madhya Pradesh - Subsection

Section 39(15) in The Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991

(15)The conditions of service, remuneration and allowances including travelling and daily allowance, to be paid to officers, teachers and other persons employed under the University.