Section 47A(2)(c) in Maharashtra Land Revenue Code, 1966

[Cites 0, Cited by 0] [Section 47A(2)] [Section 47A] [Entire Act]

(c)[ is put to a bona fide industrial use as provided in Section 44A.-] [This clause (c) was inserted by Maharashtra 26 of 1994, section 3(a)(iii)]

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