Jammu & Kashmir High Court
Mahad Joo And Ors vs Ut Of J&K And Ors on 18 February, 2025
Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
Sr.No. 36
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
Case: CRM (M) 15/2025
Mahad Joo and Ors. ....Petitioner(s)/Appellant(s)
Through :- Mr. Ajaz Choudhary, Advocate
V/s
UT of J&K and Ors. ....Respondent(s)
Through :- Ms. Saliqa Sheikh, Advocate vice
Mr. Adarsh Bhagat, GA
Coram: HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
ORDER
18.02.2025 Learned counsel for the respondent seeks and is granted four weeks time for filing reply.
List on 22.04.2025.
Meanwhile, interim direction, if any, to continue.
(MOKSHA KHAJURIA KAZMI) JUDGE Jammu:
18.02.2025 Bir