Supreme Court - Daily Orders
Jairam Ramesh vs Union Of India on 4 August, 2017
Bench: Chief Justice, D.Y. Chandrachud
ITEM NO.10 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).558/2017
JAIRAM RAMESH Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION)
Date : 04-08-2017 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr.Mohan Parasaran, Sr.Adv.
Mr.Muhammad Ali Khan, Adv.
Mr.Abishek Jebraj, Adv.
Mr.Omar Hoda, Adv.
Mr.Vineet Panday, Adv.
Mr.Varun Sharma, Adv.
Mr.A.Dani, Adv.
Ms.Divya Swami, Adv.
Mr.Nikhil Swami, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with WP(C)No.561 of 2017 as well as WP(C)No.279 of 2017.
(SATISH KUMAR YADAV) (RENUKA SADANA) AR-CUM-PS ASST.REGISTRAR Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2017.08.05 11:43:19 TLT Reason: