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Supreme Court - Daily Orders

Jairam Ramesh vs Union Of India on 4 August, 2017

Bench: Chief Justice, D.Y. Chandrachud

     ITEM NO.10                          COURT NO.1                 SECTION PIL-W

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                              Writ Petition(s)(Civil) No(s).558/2017

     JAIRAM RAMESH                                                   Petitioner(s)

                                                VERSUS

     UNION OF INDIA & ORS.                                           Respondent(s)

     (FOR ADMISSION)

     Date : 04-08-2017 This petition was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner(s)             Mr.Mohan Parasaran, Sr.Adv.
                                   Mr.Muhammad Ali Khan, Adv.
                                   Mr.Abishek Jebraj, Adv.
                                   Mr.Omar Hoda, Adv.
                                   Mr.Vineet Panday, Adv.
                                   Mr.Varun Sharma, Adv.
                                   Mr.A.Dani, Adv.
                                   Ms.Divya Swami, Adv.
                                   Mr.Nikhil Swami, AOR

     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Issue notice.

Tag with WP(C)No.561 of 2017 as well as WP(C)No.279 of 2017.

(SATISH KUMAR YADAV) (RENUKA SADANA) AR-CUM-PS ASST.REGISTRAR Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2017.08.05 11:43:19 TLT Reason: