Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Uttar Pradesh - Subsection

Section 46(1)(b) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(b)in respect of other estates, a sum equal to the total amount of such instalments :