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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Prisons Development Board Act, 2001

1. Short title, extent and commencement.

(1)This Act may be called "the Andhra Pradesh Prisons Development Board Act, 2001". (2) It extends to the whole of the State of Andhra Pradesh.
(3)It shall come into force on such date as the State Government may, by notification, appoint.