Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10A] [Entire Act] State of Tamilnadu - Subsection Section 10A(iv) in Tamil Nadu Preservation of Private Forests Rules, 1946 (iv)Felling shall be made at the side of the clump opposite to that from which the largest number of new clumps spring up;
