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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax ... vs Shreeji Exhibitors on 18 August, 2022

     ITEM NO.20                          REGISTRAR COURT. 1               SECTION IX

                                    S U P R E M E C O U R T O F           I N D I A
                                            RECORD OF PROCEEDINGS


                                     BEFORE THE REGISTRAR SH. AVANI PAL SINGH

     Petition(s) for Special Leave to Appeal (C)                         No(s).    17052/2019

     PR. COMMISSIONER OF INCOME TAX (CENTRAL) 4                                Petitioner(s)

                                                          VERSUS

     SHREEJI EXHIBITORS                                                        Respondent(s)

     (I.R. and IA No.99193/2019-CONDONATION OF DELAY IN FILING )

     Date : 18-08-2022 This petition was called on for hearing today.



     For Petitioner(s)
                                          Mrs. Anil Katiyar, AOR
                                          Mr Ashok Kumar, Adv.
                                          Mr Raj Bahadur Yadav, AOR

     For Respondent(s)
                                          Mr. Dilpreet Singh, AOR


                              UPON hearing the counsel, the Court made the following
                                                 O R D E R

Ld. counsel for the petitioner submits that service upon the sole respondent is complete.

Office report indicates that the sole respondent has filed counter affidavit. Ld. counsel for the petitioner confirms receipt of a copy thereof.

Registry to process the matter for listing before the Signature Not Verified Hon'ble Court as per rules.

Digitally signed by Indu Marwah Date: 2022.08.20 12:51:28 IST Reason:

AVANI PAL SINGH Registrar