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[Cites 0, Cited by 0] [Section 44(4)] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(4)(a) in Rajasthan Forest Subordinate Service Rules, 2015

(a)appointment by either method of recruitment 'or on initial constitution of service in accordance with Rules made under the proviso to Article 309 of the Constitutions of India.