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[Cites 0, Cited by 0] [Section 3(9C)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(9C)(a) in Chennai City Municipal Corporation Act, 1919

(a)any farm, cattle-shed, milk store, milk-shop or other place from which milk is sold or supplied for sale, or in which milk is kept for sale or manufactured for sale into butler, ghee, cheese, cream, curd, butter milk or dried sterilized or condensed milk; and]