Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63(4)] [Section 63] [Entire Act] State of Bihar - Subsection Section 63(4)(b) in Bihar Hindu Religious Trusts Act, 1950 (b)the amount of any deficiency or loss which appears to have been incurred by the negligence or misconduct of the trustee; and