Oil And Natural Gas Corporation Limited vs Consortium Of Sree Meil on 28 January, 2021

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Delhi High Court - Orders

Oil And Natural Gas Corporation Limited vs Consortium Of Sree Meil on 28 January, 2021

Bench: Talwant Singh

$~S-20
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     OMP (COMM) 438/2020

      OIL AND NATURAL GAS CORPORATION LIMITED
                                              ..... Petitioner
                   Through: Mr. S.K. Gandhi and Mr. Dipender
                            Chauhan, Advocates


                           versus


      CONSORTIUM OF SREE MEIL                            ..... Respondent
                  Through: None

      CORAM:
      HON'BLE MR. JUSTICE TALWANT SINGH
                   ORDER

% 29.01.2021 The present matter has been taken up for hearing in physical Court.

I.A. 529/2021

This application has already been disposed of. The same may not be shown in the cause list.

I.A. 9276/2020

Learned counsel for the petitioner submits that this application was moved by the respondent for release of the amount deposited by petitioner OMP (COMM) 438/2020 Page 1 of 1 and is to be taken up for hearing. Learned counsel for the respondent is not present.

List on 5th April, 2021.

OMP (COMM) 438/2020, I.A. 5806/2020 & I.A. 5807/2020 List on 5th April, 2021.

TALWANT SINGH, J JANUARY 29, 2021/pa Click here to check corrigendum, if any OMP (COMM) 438/2020 Page 2 of 2

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Delhi High Court - Orders