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[Cites 0, Cited by 2] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(3) in Uttar Pradesh Sugar Undertakings (Acquisition) Act, 1971

(3)If the question arises as to whether any person was exclusively employed in connection with the scheduled undertaking immediately before the appointed day, it shall be decided by the prescribed authority.