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[Cites 0, Cited by 0] [Section 3(24)] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(24)(a) in The Karnataka General Clauses Act, 1899

(a)an Act of the Legislature of the State of Mysore passed under the Constitution before the commencement of the Constitution (Seventh Amendment) Act, 1956;