Supreme Court - Daily Orders
M/S. Mms Steel And Power (P) Ltd vs Ongc, Cauvery Asset Neravy on 26 November, 2024
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.38 COURT NO.13 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.1690/2024
[Arising out of impugned final judgment and order dated 22-12-2023
in CRPPD No.913/2020 passed by the High Court of Judicature at
Madras]
M/S. MMS STEEL AND POWER (P) LTD. Petitioner(s)
VERSUS
ONGC, CAUVERY ASSET NERAVY Respondent(s)
(IA No. 15337/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 110119/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 26-11-2024 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE MANOJ MISRA For Petitioner(s) Mr. Challa Kodanda Ram, Sr. Adv.
Mr. Balaji Srinivasan, AOR Mr. Elambharathi, Adv.
Mr. Vishwaditya Sharma, Adv. Mr. Shreyas Ranjan, Adv.
For Respondent(s) Mr. Tushar Mehta, Sr. Adv.
Mr. Kaushik Choudhury, AOR Mr. Jyotirmoy Chatterjee, Adv. Mr. Saksham Garg, Adv.
UPON hearing the counsel the Court made the following O R D E R List on 3rd December, 2024.
(VIJAY KUMAR) Signature Not Verified (NIDHI WASON) COURT MASTER (SH) Digitally signed by Dr. Naveen Rawal Date: 2024.11.30 COURT MASTER (NSH) 17:07:49 IST Reason: