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[Cites 0, Cited by 0] [Section 118] [Entire Act]

State of Uttar Pradesh - Subsection

Section 118(b) in U.P. Revenue Code (Amendment) Act, 2016

(b)in sub-section (4), in clause (a), for the words ^^Hkou }kjk dCts dh Hkwfe the words ^^Hkou }kjk vkPNkfnr Hkwfe shall be substituted.