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State of Haryana - Section

Section 163 in Punjab Jail Manual

163. [ Officers to ascertain and perform their duties efficiently. [Part II, Rule 102.]

- It shall be the duty of every subordinate officer to make himself thoroughly acquainted with the duties of his office and the law, rules and regulations for the time being in force, relating thereto, and for discharge his duties with zeal, efficiency, honesty, alacrity and regularity.]