Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Haryana - Subsection Section 9(b) in The Punjab Motor Vehicles Taxation Act, 1924 (b)neglects or refuses to pay any amount of tax to which he is liable within one month from the expiration of the period fixed for such payment.
