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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(d) in Police Regulations, Calcutta, 1968

(d)A Deputy Commissioner has power to order an officer attached to any police station in the division to investigate a case that should ordinarily be investigated by the Officer-in-charge of another police station in the same division.