Bombay High Court
Shri Pepsi @ Pepsing @ Pushpendrasing ... vs The State Of Maharashtra And Anr on 26 February, 2020
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
904.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
904 BAIL APPLICATION NO.135 OF 2020
SHRI PEPSI @ PEPSING @ PUSHPENDRASING KISHORESING @
BHAVARSING BALAVAT
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Applicant : Mr. Sant Kishor C.
APP for Respondent : G.L. Deshpande.
CORAM : MANGESH S. PATIL, J.
DATE : 26/02/2020 PER COURT :
The learned APP seeks time on the ground that she has not yet received the papers and the instructions. By way of last chance the matter is adjourned to 05.03.2020.
( MANGESH S. PATIL, J. ) mkd 1/1 ::: Uploaded on - 26/02/2020 ::: Downloaded on - 27/02/2020 17:23:09 :::