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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(a) in U.P. Revenue Code (Amendment) Act, 2016

(a)for the words "Gram Sabha" wherever occurring including headings long title, preamble, marginal headings, schedules, except in Sections 4, 64, 68, 72 and 126, the words "Gram Panchayat" shall be substituted;