Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(4) in Tamil Nadu Panchayats (Regulation of Sinking of Wells and Safety Measures) Rules, 2015 (4)The District Collector shall maintain a register in Form-G containing the particulars regarding the grant of Certificates of Registration by him.
