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Bengal Presidency - Section

Section 2 in Darjeeling and Kurseong Municipal (Porters) Act, 1883

2. Commencement. - This Act shall come into force in the Darjeeling and Kurseong municipalities respectively when extended thereto by an order of the [State Government] published in the [Official Gazette].

Such order shall specify the date on which this Act shall commence in such municipality and shall operate to extend the provisions of this Act to such municipality according to its tenor.The [State Government] may, at any time, cancel or modify an order made under this section.