Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16A] [Entire Act] State of West Bengal - Subsection Section 16A(3) in West Bengal Apartment Ownership Act, 1972 (3)The provisions of this section shall apply without prejudice to those of section 6, section 15 and section 16.
