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State of Rajasthan - Section

Section 6 in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

6. Rescue Homes.

- The Government may establish or maintain a State Rescue Home for the women facing moral danger, or those rescued from immoral traffic. Female ex - convicts will not ordinarily be admitted in this Home but shall be allowed to be admitted as a special care only with the permission of the Chief Inspector. This Home shall be a long stay home at the State level for the custody, protection and training of the females for their rehabilitation. Rescued women shall not be allowed to mix with other groups.