Rajasthan High Court - Jodhpur
Unknown vs Rajasthan State on 23 March, 2015
Author: Sandeep Mehta
Bench: Sandeep Mehta
1
S.B.CIVIL WRIT PETITION NO.4038/2010
Date of order : 23.3.2015
HON'BLE MR.JUSTICE SANDEEP MEHTA
Mr.Ankur Mathur, for the petitioners.
Ms.Anjana Jawa, for the respondents.
...
Learned counsel for the respondents submits that the controversy involved in the instant matter is covered by a judgment of Coordinate Bench of this Court dated 10.2.2013 rendered in S.B. Civil Writ Petition No.12002/2011 (Ghanshyam & Ors. vs. Rajasthan State Road Transport Corporation & Ors.).
Learned counsel for the petitioner prays for some time to study the matter.
List after four weeks, as prayed.
(SANDEEP MEHTA), J.
/S.Phophaliya/