Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Rajasthan High Court - Jodhpur

Unknown vs Rajasthan State on 23 March, 2015

Author: Sandeep Mehta

Bench: Sandeep Mehta

                                       1




                 S.B.CIVIL WRIT PETITION NO.4038/2010

                 Date of order          :           23.3.2015

                 HON'BLE MR.JUSTICE SANDEEP MEHTA


      Mr.Ankur Mathur, for the petitioners.
      Ms.Anjana Jawa, for the respondents.

                                       ...

Learned counsel for the respondents submits that the controversy involved in the instant matter is covered by a judgment of Coordinate Bench of this Court dated 10.2.2013 rendered in S.B. Civil Writ Petition No.12002/2011 (Ghanshyam & Ors. vs. Rajasthan State Road Transport Corporation & Ors.).

Learned counsel for the petitioner prays for some time to study the matter.

List after four weeks, as prayed.

(SANDEEP MEHTA), J.

/S.Phophaliya/