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State of Rajasthan - Section

Section 1 in The Rajasthan Medicare Service Persons And Medicare Service Institutions (Prevention Of Violence And Damage To Property) Act, 2008

1. Short title, extent and commencement.

(1)This Act may be called the Rajasthan Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage to Property) Act, 2008.
(2)It extends to the whole of the State of Rajasthan.
(3)it shall be deemed to have come into force on and from 4th June, 2008.