Section 1 in Glanders and Farcy (Tamil Nadu Amendment) Act, 1965
1. Short title and extent.
(1)This Act may be called the Glanders and Farcy (Tamil Nadu Amendment) Act, 1965.(2)It extends to the whole of the [State of Tamil Nadu] [Substituted for the words 'State of Madras' by the Tamil Nadu Adaptation of Laws Order, 1969 as amended by the Tamil Nadu Adaptation of Laws (Second Amendment) Order, 1969.].
